Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 175] [Entire Act] State of Jharkhand - Subsection Section 175(iii) in Bihar Education Code, 1961 (iii)The 1st Friday before Id-ul-Fitr is declared to be a holiday which should be allowed not as an additional holiday but as part of the total number of holidays permissible in Government Colleges.
