Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(2) in The Indian Post Office Act, 1898

(2)The detention in the Post Office of any postal article on the ground of its having been sent in contravention of the provisions of section 19 [or section 19-A] [Inserted by Act 7 of 1958, Section 4. ] or section 20, shall not exempt the sender from any proceedings which might have been taken if the postal article had been delivered in due course of post.