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Supreme Court - Daily Orders

Uber India Systems Private Limited vs Union Of India on 9 May, 2022

Bench: L. Nageswara Rao, B.R. Gavai

     ITEM NO.27                             COURT NO.5                  SECTION IX

                                 S U P R E M E C O U R T O F        I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).    5705/2022

     (Arising out of impugned final judgment and order dated 07-03-2022
     in PILL No. 9775/2020 passed by the High Court Of Judicature At
     Bombay)

     UBER INDIA               SYSTEMS PRIVATE LIMITED & ANR.             Petitioner(s)

                                                   VERSUS

     UNION OF INDIA & ORS.                                               Respondent(s)


     Date : 09-05-2022 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE L. NAGESWARA RAO
                           HON'BLE MR. JUSTICE B.R. GAVAI


     For Petitioner(s)               Dr.   Abhishek Manu Singhvi, Sr. Adv.
                                     Mr.   Dhruv Mehta, Sr. Adv.
                                     Ms.   Pritha Srikumar, AOR
                                     Mr.   Nikhil Menon, Adv.
                                     Mr.   Shyam R. Agarwal, Adv.
                                     Mr.   Atharv Gupta, Adv.

     For Respondent(s)               Mr.   Rahul Chitnis, Adv.
                                     Mr.   Sachin Patil, AOR
                                     Mr.   Aaditya A. Pande, Adv.
                                     Mr.   Geo Joseph, Adv.
                                     Ms.   Shwetal Shepal, Adv.

                                       Respondent-in-person


                         UPON hearing the counsel the Court made the following
                                               O R D E R

List on 12.07.2022.

(Geeta Ahuja) (Anand Prakash) Court Master Signature Not Verified Assistant Registrar Digitally signed by GEETA AHUJA Date: 2022.05.10 18:09:44 IST Reason: