Supreme Court - Daily Orders
Uber India Systems Private Limited vs Union Of India on 9 May, 2022
Bench: L. Nageswara Rao, B.R. Gavai
ITEM NO.27 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5705/2022
(Arising out of impugned final judgment and order dated 07-03-2022
in PILL No. 9775/2020 passed by the High Court Of Judicature At
Bombay)
UBER INDIA SYSTEMS PRIVATE LIMITED & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 09-05-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Dhruv Mehta, Sr. Adv.
Ms. Pritha Srikumar, AOR
Mr. Nikhil Menon, Adv.
Mr. Shyam R. Agarwal, Adv.
Mr. Atharv Gupta, Adv.
For Respondent(s) Mr. Rahul Chitnis, Adv.
Mr. Sachin Patil, AOR
Mr. Aaditya A. Pande, Adv.
Mr. Geo Joseph, Adv.
Ms. Shwetal Shepal, Adv.
Respondent-in-person
UPON hearing the counsel the Court made the following
O R D E R
List on 12.07.2022.
(Geeta Ahuja) (Anand Prakash) Court Master Signature Not Verified Assistant Registrar Digitally signed by GEETA AHUJA Date: 2022.05.10 18:09:44 IST Reason: