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[Cites 1, Cited by 50]

Rajasthan High Court - Jodhpur

Lalit Kishore Aheer vs State Of Rajasthan on 4 February, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR (1) S.B. Civil Writ Petition No. 992/2020

1. Lalit Kishore Aheer S/o Mangi Lal Aheer, Aged About 29 Years, Aheero Ka Mohalla, Lambia, Tehsil Gangrar District Chittorgarh.

2. Bhanu Pratap Singh Chouhan S/o Balwant Singh, Aged About 24 Years, Rajputo Ka Mohalla, Bhat Kheda, Tehsil Gangrar, District Chittorgarh.

----Petitioners Versus

1. State Of Rajasthan, Ministry Of Home Affairs, Through The Secretary, Jaipur, Rajasthan.

2. The Director General Of Police, Police Headquarter, Jaipur, Rajasthan, Jaipur.

3. Superintendent Of Police, Chittorgarh.

----Respondents Connected With (2) S.B. Civil Writ Petition No. 604/2020

1. Mahendra Singh S/o Devi Singh, Aged About 24 Years, R/o Ward No. 7, Sujasar, Ambasar, Bikaner.

2. Balveer Singh S/o Bhanwar Singh, Aged About 26 Years, R/o Ward No. 3, Ambasar, Bikaner.

3. Rajendra Kumar S/o Ghanshyam Sharma, Aged About 24 Years, R/o Ward No. 6, Ambasar, Bikaner.

4. Jaikishan Sharma S/o Vishnu Dutta Sharma, Aged About 26 Years, R/o Ward No. 4, Near Hari Ramji Temple, Udai Ramsar, Bikaner.

5. Sardul Singh S/o Bhanwar Singh, Aged About 25 Years, R/o Ward. 4, Ambasar, Bikaner.

----Petitioners Versus

1. State Of Rajasthan, Through The Department Of Personnel, Government Of Rajasthan, Jaipur.

2. The Principal Secretary, Department Of Home And Affair, Government Of Rajasthan, Jaipur.

3. The Director General Of Police, Government Of Rajasthan, Jaipur.

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(2 of 3) [CW-992/2020]

4. Inspector General Of Police (Recruitment), Government Of Rajasthan, Jaipur.

----Respondents (3) S.B. Civil Writ Petition No. 1008/2020 Nand Kumar Khichi S/o Ghisa Ram, Aged About 33 Years, B/c Khatik, Resident Of Village And Post Chhoti Khatu, Tehsil Didwana, District Nagaur (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Home Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. The Inspector General Of Police (Recruitment), Rajasthan, Jaipur.

3. Superintendent Of Police, Nagaur.

----Respondents (4) S.B. Civil Writ Petition No. 1067/2020 Dharampal Singh Tanwar S/o Ratan Singh Tanwar, Aged About 24 Years, R/o Ram Dwara Ki Gali, Paadiv Sirohi.

----Petitioner Versus

1. The State Of Rajasthan, Through The Department Of Personnel, Government Of Rajasthan, Jaipur.

2. The Secretary, Department Of Home And Affair, Government Of Rajasthan, Jaipur.

3. The Director General Of Police, Government Of Rajasthan, Jaipur.

4. Inspector General Of Police (Recruitment), Government Of Rajasthan, Jaipur.

----Respondents For Petitioner(s) : Mr. B. S. Deora Mr. Om Prakash For Respondent(s) : Mr. Kailash Choudhary for Mr. Manish Vyas, AAG (Downloaded on 04/02/2020 at 08:54:20 PM) (3 of 3) [CW-992/2020] JUSTICE DINESH MEHTA Order 04/02/2020 Petitioners have preferred these writ petitions seeking relaxation in the upper age limit for the post of Constable pursuant to the advertisement dated 04.12.2019.

Mr. Kailash Choudhary, learned counsel appearing for the respondents, at the outset submits that the issue involved in the present writ petition has been set at rest against the petitioners by the judgment dated 30.01.2020 rendered in the case of Ashok Kumar Sharma Vs. State of Rajasthan & Ors : SB Civil Writ Petition No.21448/2019.

Following the judgment aforesaid, these writ petitions are dismissed.

The stay applications are also dismissed.

(DINESH MEHTA),J 71to74-A.Arora/-

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