Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 4(iii) in Securities and Exchange Board of India (Share Based Employee Benefits) Regulations, 2014

(iii)the director so appointed shall furnish a copy of the contract or agreement at the first board meeting of the company attended by him after his nomination.