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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4) in Marble Policy, 2002

(4)Wherever possible the size of a plot/area shall be increased up to 4.00 hectares by combining two or more plots. [Deleted] [Substituted by G.S.R. 113; Notification No. F15(20)Mines/Gr.II/94 Part dated 24-3-2011 Published in Rajasthan Gazette Part 4(c) dated 24-3-2011.].Provided that two or more existing mining lease/quarry licences may be combined to make an area upto 28.00 hectares to facilitate scientific and mechanized mining.