Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12 in Notifications under - The Industries (Development And Regulation) Act, 1951 12. Office equipment as listed below: (1)Multiplication and reproduction equipment;(2)Word processors;(3)Cash registers/ invoicing machines;(4)Dictaphone.(5)Microfilming/ micro fichereaders.
