Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of West Bengal - Section

Section 43 in Presidency University Act, 2010

43. Provident Fund.

- Any provident fund instituted by the University for the benefit of its Teachers, officers, or employees shall be governed by the provisions of Provident Funds Act, 1925 (19 of 1925), as if such fund were a Government Provident Fund and the Executive Council shall have power to frame Ordinances, not inconsistent withthe provisions of that Act, for the administration of the fund.