Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in The Elephants Preservation Act, 1879 10. Recovery of fees .-The amount or value of any fee payable under any license granted under this Act may be recovered from the licensee as if it was an arrear of land revenue.
