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[Cites 0, Cited by 0] [Section 22D(5)] [Section 22D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22D(5)(d) in Andhra Pradesh Co-Operative Societies Rules, 1964

(d)is a member of the Committee of more than two Apex or Central Societies or of the Committee or more than one Apex Society and one Central Society.