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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(12) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(12)to supervise and control the residential accommodation and to regulate the discipline of students of the University and lo make arrangements for promoting their health and welfare; ,