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Madhya Pradesh High Court

Shri Barfani Security Services vs Madhya Pradesh Bhoj Open University on 19 April, 2018

THE HIGH COURT OF MADHYA PRADESH WP-12649-2017 (SHRI BARFANI SECURITY SERVICES Vs MADHYA PRADESH BHOJ OPEN UNIVERSITY) 10 Jabalpur, Dated : 19-04-2018 List on 24/4/2018.

(VIJAY KUMAR SHUKLA) JUDGE e sh ad mrs. mishra Pr a DEEPA MISHRA Digitally signed by DEEPA MISHRA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH JABALPUR, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=0299ff49ef292df64822155cff4c4921e12ded03a0b07008cd132af4f66ae25a, hy serialNumber=e5ab7e7c0015e02d05f4525962f1c483e415d288fb5c7c2082f662f2bb495b44, cn=DEEPA MISHRA Date: 2018.04.19 22:14:19 -07'00' ad M of rt ou C h ig H