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State of Jharkhand - Section

Section 874 in Bihar Education Code, 1961

874. How the departmental Budget is submitted.

- When the budget has been thus prepared, one copy will be submitted to Government in the Finance Department, and two to the Accountant-General not later than October the 1st. All variations from the budget of the preceding year should be explained as briefly as possible in each copy.(Rules of Budget Manual, and G. O. no. 4688-F., dated the 4th June, 1938.)