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[Cites 0, Cited by 1] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(a) in Consumer Protection Act, 2019

(a)the service provided by him was faulty or imperfect or deficient or inadequate in quality, nature or manner of performance which is required to be provided by or under any law for the time being in force, or pursuant to any contract or otherwise; or