Section 141(4)(c) in The Coal Mines Regulations, 2011

[Cites 0, Cited by 0] [Section 141(4)] [Section 141] [Entire Act]

(c)there shall be kept available, at or near all places belowground:

(i)adequate number of self-rescuers and at least two smoke helmets or other suitable apparatus for use in emergency;

(ii)an apparatus for detecting carbon monoxide gas approved by the Chief Inspector; and

(iii)a flame safety lamp or other means of detecting carbon dioxide gas and oxygen deficiency, approved by the Chief Inspector.

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