Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125] [Entire Act] State of Maharashtra - Subsection Section 125(3) in The Maharashtra Irrigation Act, 1976 (3)The preservation of such bushes and grasses as have been planted for the protection of the interior water slopes of such work.
