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State of Uttar Pradesh - Section

Section 24 in The U.P. Scheduled Commodities Distribution Order, 1990

24. Rescission.

- The Uttar Pradesh Foodgrains and Other Essential Articles Distribution Order, 1977, published in Gazette vide Notification No 4851/XXIX-F-1117 (8)-67, dated December 3, 1977, and the Uttar Pradesh Scheduled Commodities (Regulation of Distribution) Order, 1989, published in Gazette, vide Notification No. 2350/ XXIX-F-11-44-88, dated August 31. 1989 are hereby repealed and the provisions of Sections 6, 8 and 24 of the General Clauses Act, 1897 (Act No. 10 of 1897) shall apply as they apply in relation to the repeal and re-enactment of a Central Act.