Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Mizoram - Subsection Section 2(55) in Mizoram Cooperative Societies Act, 2006 (55)"Working Capital" means funds at the disposal of a co-operative inclusive of paid-up share capital funds built out of profits and money raised by borrowing and by any other source.
