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State of Goa - Section

Section 23 in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

23. Recording sources of water supply.

- The Revenue Inspector shall cause to be indicated, by appropriate symbols, in the village map prepared in accordance with section 104 of the Code, all wells, bandharas and tanks in the holdings and report the matter to the Inspector of Surveys and Land Records.