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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(c) in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

(c)a person of Indian origin who has migrated from Pakistan, Burma, Ceylon or any of the East African countries of Kenya, Uganda and the United Republic of Tanzania (formerly, Tanganyika and Zanzibar) with the intention of permanently setting in India :