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Bombay High Court

Fit (Earlier Known As M/S. France ... vs Parag Milk Foods Pvt. Ltd.,(Earlier ... on 25 August, 2025

                                                                                        8-COMFA-2-2024.doc


            Pdp
                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CIVIL APPELLATE JURISDICTION

                                           COMMERCIAL FIRST APPEAL NO. 2 OF 2024
                                                           WITH
                                           INTERIM APPLICATION NO. 11228 OF 2024

                                F.I.T. (Earlier Known as M/s.
                                France International Trade)                       .. Appellant

                                        Versus

                                Parag Milk Foods Pvt. Ltd.
                                (Earlier Known as Parag
                                Milk and Milk Products Pvt. Ltd.,
                                Pune)                                             .. Respondent

                                Mr. Girish S. Godbole, Senior Advocate i/by Mr. Shon Gadgil
                                with Mr. Shivraj Patne and Mr. Kunal Thakkar for apellant.

                                Mr. Naushad Engineer, Senior Advocate with Mr. Sangram
                                Parab i/by Mr. Kayval P. Shah for respondent.

            Digitally signed
                                                          CORAM: ALOK ARADHE, CJ. &
PRAVIN      by PRAVIN
DASHARATH
PANDIT
            DASHARATH
            PANDIT
            Date: 2025.08.25
                                                                 SANDEEP V. MARNE, J.

18:26:53 +0530 DATE: 25th AUGUST, 2025 P.C.:

1. Learned senior counsel for the respondent undertakes to file a reply to the interim application filed on behalf of the appellant during the course of the day.
2. List for consideration on 3rd September, 2025.

(SANDEEP V. MARNE, J.) (CHIEF JUSTICE) 1 ::: Uploaded on - 25/08/2025 ::: Downloaded on - 25/08/2025 21:27:26 :::