Bombay High Court
Fit (Earlier Known As M/S. France ... vs Parag Milk Foods Pvt. Ltd.,(Earlier ... on 25 August, 2025
8-COMFA-2-2024.doc
Pdp
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
COMMERCIAL FIRST APPEAL NO. 2 OF 2024
WITH
INTERIM APPLICATION NO. 11228 OF 2024
F.I.T. (Earlier Known as M/s.
France International Trade) .. Appellant
Versus
Parag Milk Foods Pvt. Ltd.
(Earlier Known as Parag
Milk and Milk Products Pvt. Ltd.,
Pune) .. Respondent
Mr. Girish S. Godbole, Senior Advocate i/by Mr. Shon Gadgil
with Mr. Shivraj Patne and Mr. Kunal Thakkar for apellant.
Mr. Naushad Engineer, Senior Advocate with Mr. Sangram
Parab i/by Mr. Kayval P. Shah for respondent.
Digitally signed
CORAM: ALOK ARADHE, CJ. &
PRAVIN by PRAVIN
DASHARATH
PANDIT
DASHARATH
PANDIT
Date: 2025.08.25
SANDEEP V. MARNE, J.
18:26:53 +0530 DATE: 25th AUGUST, 2025 P.C.:
1. Learned senior counsel for the respondent undertakes to file a reply to the interim application filed on behalf of the appellant during the course of the day.
2. List for consideration on 3rd September, 2025.
(SANDEEP V. MARNE, J.) (CHIEF JUSTICE) 1 ::: Uploaded on - 25/08/2025 ::: Downloaded on - 25/08/2025 21:27:26 :::