Delhi High Court - Orders
Nikhil Borwankar vs State (Nct) Of Delhi & Ors on 24 May, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~4.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1401/2021
NIKHIL BORWANKAR ..... Petitioner
Through: Ms.Shimona Ghosh, Adv. with
petitioner in person.
Versus
STATE (NCT) OF DELHI & ORS. ..... Respondents
Through: Mr.Satyakam, ASC for GNCTD.
Mr.Chetan Sharma, ASG with Mr.Ajay Digpaul,
CGSC & Mr.Kamal R.Digpaul, Mr.R.V.Prabhat,
Mr.Sahaj Garg, Mr.Amit Gupta, Mr.Vinay Yadav,
Mr.Akshay Gadeock, Advs. for UOI.
Mr.Preetpal Singh with Mr.Rahul Chaprana, Advs.
for BCI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 24.05.2021 Proceedings have been conducted through video conferencing. List on 28th July, 2021.
CHIEF JUSTICE JYOTI SINGH, J MAY 24, 2021 'anb' Signature Not Verified AMIT NARAYAN BHARTHUAR Location: Signing Date:27.05.2021 20:14:38