Bombay High Court
The Commissioner Of Cgst And Central ... vs Sarovar Hotels Pvt. Ltd on 31 August, 2018
7 Before: Shri Aniruddha M. Chandekar Prothonotary & Senior Master Date: 31st August, 2018 FOR REJECTION (ORIGINAL SIDE MATTERS) :
55 CEXAL/82/2018 ) None present ) ) P.C.: The Appellants and / or their Advocates to remove ) office objections on the Appeal and get the same ) numbered and registered on or before 20.09.2018, ) failing the Appeal to stands rejected under Rule ) 986 of O.S. Rules.
65 CEXAL/102/2018 ) Neerav R. Mainkar and Kirti Bhoite, Advocate for
) Appellants
66 CEXAL/103/2018 )
) P.C.: The Appellants and / or their Advocates to remove 77 CUAPPL/26/2018 ) office objections on the Appeal and get the same ) numbered and registered on or before 27.09.2018, ) failing the Appeal to stands rejected under Rule ) 986 of O.S. Rules.
56 CEXAL/84/2018 ) Shamianar Hussain, i/b. Max Legal, Advocate for
WITH ) Appellants
NMA/417/2018 )
) P.C.: The Appellants and / or their Advocates to remove ) office objections on the Appeal and get the same ) numbered and registered within four weeks after ) disposal of Notice of Motion, failing the Appeal to ) stands rejected under Rule 986 of O.S. Rules.
58 CEXAL/93/2018 ) Siddhesh S. Kulaye, i/b. Jitendra B. Mishra,
) Advocate for Applicants
59 CEXAL/94/2018 )
) P.C.: The Appellants and / or their Advocates to remove 60 CEXAL/95/2018 ) office objections on the Appeals and get the same ) numbered and registered on or before 27.09.2018, 61 CEXAL/97/2018 ) failing the Appeals to stand rejected under Rule 986 of O.S. Rules.
Date : 31.08.2018 Prothonotary & Senior Master ::: Uploaded on - 05/09/2018 ::: Downloaded on - 05/09/2018 23:57:12 ::: ::: Uploaded on - 05/09/2018 ::: Downloaded on - 05/09/2018 23:57:12 :::