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Supreme Court - Daily Orders

Asstt. Commissioner Of Income Tax And ... vs Pepsi Foods Pvt. Ltd. on 17 November, 2017

     ITEM NO.1                             COURT NO.6                SECTION XIV

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 4659/2015

     (Arising out of impugned final judgment and order dated 07-08-2014
     in WPC No. 415/2014 passed by the High Court of Delhi at New Delhi)

     ASSTT. COMMISSIONER OF INCOME TAX & ANR.                          Petitioner(s)

                                                   VERSUS

     PEPSI FOODS PVT. LTD.                                             Respondent(s)

     WITH
     SLP(C)              No.   1805/2016 (XIV)
     SLP(C)              No.   6459/2015 (XIV)
     SLP(C)              No.   10438/2015 (XIV)
     SLP(C)              No.   6458/2015 (XIV)
     SLP(C)              No.   4698/2015 (XIV)
     SLP(C)              No.   6462/2015 (XIV)
     SLP(C)              No.   4699/2015 (XIV)
     SLP(C)              No.   4242/2016 (XIV)
     SLP(C)              No.   7563/2015 (XIV)
     SLP(C)              No.   6461/2015 (XIV)
     SLP(C)              No.   8839/2015 (XIV)
     SLP(C)              No.   7561/2015 (XIV)
     SLP(C)              No.   8838/2015 (XIV)
     SLP(C)              No.   10831/2016 (XIV)
     SLP(C)              No.   14469/2016 (XIV)
     SLP(C)              No.   16174/2016 (XIV)
     SLP(C)              No.   16180/2016 (XIV)
     SLP(C)              No.   16290/2016 (XIV)
     SLP(C)              No.   16289/2016 (XIV)
     SLP(C)              No.   16286/2016 (XIV)
     SLP(C)              No.   16181/2016 (XIV)
     SLP(C)              No.   16182/2016 (XIV)
     SLP(C)              No.   24493/2016 (XIV)
     SLP(C)              No.   19978/2016 (XIV)
     SLP(C)              No.   24284/2016 (XIV)
     SLP(C)              No.   24495/2016 (XIV)
     SLP(C)              No.   24494/2016 (XIV)
     SLP(C)              No.   34440/2015 (XIV)
     SLP(C)              No.   521/2016 (XIV)
     SLP(C)
Signature Not Verified   No.   5284/2016 (XIV)
Digitally signed by
NIDHI AHUJA
Date: 2017.11.21
     Date : 17-11-2017 These matters were called on for hearing today.
15:35:49 IST
Reason:




     CORAM :
                                                                                       1
SLP (C) No. 4659/2015 etc.

          HON'BLE MR. JUSTICE A.K. SIKRI
          HON'BLE MR. JUSTICE ASHOK BHUSHAN


For Petitioner(s)
                       Mr. K. Radhakrishnan, Sr. Adv.
                       Mr. Rupesh Kumar, Adv.
                       Mr. Arijit Prasad, Adv.
                       Mr. Nikhil Rohatgi, Adv.
                       Mr. Shashank Khurana, Adv.
                       Mr. M. P. Gupta, Adv.
                       Mrs. Anil Katiyar, AOR

For Respondent(s)
                       Mr.   Sudesh Garg, Adv.
                       Mr.   S. S. Shamshery, Adv.
                       Ms.   Babita Yadav, Adv.
                       Mr.   Rajesh Singh, AOR

                       Mr.   Deepak Chopra, Adv.
                       Mr.   Harpreet Singh Ajmani, Adv.
                       Mr.   R. Chandrachud, AOR
                       Mr.   Seel Vardhan, Adv.

                       Mr. Goutham Jain, Adv.
                       Mr. Piyush Kamal, Adv.
                       Mr. Rahul Gupta, AOR


            UPON hearing the counsel the Court made the following
                               O R D E R

Let these matters be listed on 28th November, 2017 as Item No. 1.

(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER 2