Supreme Court - Daily Orders
Asstt. Commissioner Of Income Tax And ... vs Pepsi Foods Pvt. Ltd. on 17 November, 2017
ITEM NO.1 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 4659/2015
(Arising out of impugned final judgment and order dated 07-08-2014
in WPC No. 415/2014 passed by the High Court of Delhi at New Delhi)
ASSTT. COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
PEPSI FOODS PVT. LTD. Respondent(s)
WITH
SLP(C) No. 1805/2016 (XIV)
SLP(C) No. 6459/2015 (XIV)
SLP(C) No. 10438/2015 (XIV)
SLP(C) No. 6458/2015 (XIV)
SLP(C) No. 4698/2015 (XIV)
SLP(C) No. 6462/2015 (XIV)
SLP(C) No. 4699/2015 (XIV)
SLP(C) No. 4242/2016 (XIV)
SLP(C) No. 7563/2015 (XIV)
SLP(C) No. 6461/2015 (XIV)
SLP(C) No. 8839/2015 (XIV)
SLP(C) No. 7561/2015 (XIV)
SLP(C) No. 8838/2015 (XIV)
SLP(C) No. 10831/2016 (XIV)
SLP(C) No. 14469/2016 (XIV)
SLP(C) No. 16174/2016 (XIV)
SLP(C) No. 16180/2016 (XIV)
SLP(C) No. 16290/2016 (XIV)
SLP(C) No. 16289/2016 (XIV)
SLP(C) No. 16286/2016 (XIV)
SLP(C) No. 16181/2016 (XIV)
SLP(C) No. 16182/2016 (XIV)
SLP(C) No. 24493/2016 (XIV)
SLP(C) No. 19978/2016 (XIV)
SLP(C) No. 24284/2016 (XIV)
SLP(C) No. 24495/2016 (XIV)
SLP(C) No. 24494/2016 (XIV)
SLP(C) No. 34440/2015 (XIV)
SLP(C) No. 521/2016 (XIV)
SLP(C)
Signature Not Verified No. 5284/2016 (XIV)
Digitally signed by
NIDHI AHUJA
Date: 2017.11.21
Date : 17-11-2017 These matters were called on for hearing today.
15:35:49 IST
Reason:
CORAM :
1
SLP (C) No. 4659/2015 etc.
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. K. Radhakrishnan, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Mr. Arijit Prasad, Adv.
Mr. Nikhil Rohatgi, Adv.
Mr. Shashank Khurana, Adv.
Mr. M. P. Gupta, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
Mr. Sudesh Garg, Adv.
Mr. S. S. Shamshery, Adv.
Ms. Babita Yadav, Adv.
Mr. Rajesh Singh, AOR
Mr. Deepak Chopra, Adv.
Mr. Harpreet Singh Ajmani, Adv.
Mr. R. Chandrachud, AOR
Mr. Seel Vardhan, Adv.
Mr. Goutham Jain, Adv.
Mr. Piyush Kamal, Adv.
Mr. Rahul Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Let these matters be listed on 28th November, 2017 as Item No. 1.
(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER 2