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[Cites 0, Cited by 0] [Section 152(1)] [Section 152] [Entire Act]

State of Manipur - Subsection

Section 152(1)(b) in The Manipur Co-operative Societies Act, 1976

(b)if made or sanctioned by any person other than the Registrar, or the Additional or Joint Registrar/Deputy Registrar on whom the powers of the Registrar are conferred-to the Registrar.