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State of Punjab - Section

Section 6 in The Stage Carriages Act, 1861

6. Penalty for letting carriages for hire without having the number etc., painted on it.

- The proprietor of any licensed stage-carriage who shall let such stage-carriage for hire without the particulars specified in section 3 being painted on such carriage in the manner directed in the last preceding section, shall be liable to a fine not exceeding one hundred rupees.