Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Andhra Pradesh - Subsection Section 7(iv) in A.P. Farmers Organisation Rules, 1997 (iv)to have the freedom of growing any crop, other than those prohibited by law, adjusting the areas within the water allocated and without causing adverse effect to the crops of other farmers;
