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State of Punjab - Section

Section 1010 in Punjab Jail Manual, 1996

1010. Conditions of service of warders.

(1)Warders attached to subsidiary jails are subject to the same conditions of service as if employed at a central or a district jail.
(2)The necessary entries in the service books of warders, shall be made by the Superintendent, as soon as possible after the events to which they relate. The Deputy Superintendent shall be held responsible for the safe custody of both the service and the security deposit books and their inaccessibility to warders and others.