Section 43(4) in Professor Jayashankar Telangana State Agricultural University Act, 1963
(4)Notwithstanding anything contained in this Act, and subject to the provisions of sub-section (5), where the control and management of any college has been transferred to the University under sub-section (2), the University shall employ all teachers and other employees as per the guidelines of the Andhra Pradesh State Reorganization Act, 2014 (Act No.6 of 2014).
