Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(d) in The Unit Trust Of India Act, 1963 (d)he has been convicted of an offence which, in the opinion of the [Development Bank] [Substituted by Act 52 of 1975, Section 50, for "Reserve Bank" (w.e.f. 16-2-1976)], involves moral turpitude.
