Section 86(2)(a) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

(a)the summoning and holding of meetings, the time and place where such meetings shall to be held; the conduct of business thereat;

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