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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(a) in The Aircraft Act, 1934

(a)require notice to be given of any [accident or incident] [ Substituted by Act 44 of 2007, Section 7, for " accident" .] in such manner and by such person as may be prescribed;