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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Karnataka - Subsection

Section 124(2)(f) in The Karnataka Prohibition Act, 1961

(f)regulating the grant, suspension or cancellation of licences, permits, passes or authorisations for the import, export, transport, collection, sale, purchase, possession, manufacture, consumption, use or cultivation of any of the articles mentioned in clause (b) and for the matters specified in clause (e);