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Delhi High Court - Orders

M/S Online Micro Services Pvt. Ltd vs One Culture Pvt. Ltd. And Ors on 9 November, 2022

Author: Talwant Singh

Bench: Talwant Singh

                      $~47
                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +      TR.P.(CRL.) 29/2021 & CRL.M.A. 22856/2022
                             M/S ONLINE MICRO SERVICES PVT. LTD.       ..... Petitioner
                                           Through: Mr. Tanuj Gulati, Adv.

                                                versus

                             ONE CULTURE PVT. LTD. AND ORS.                       ..... Respondents
                                          Through: None.

                             CORAM:
                             HON'BLE MR. JUSTICE TALWANT SINGH
                                                ORDER

% 09.11.2022

1. The matter had been passed over in the morning. On the second call, a proxy counsel for the petitioner appears and makes a request for pass over.

2. List this matter on 09.02.2023.

TALWANT SINGH, J NOVEMBER 9, 2022/nk Click here to check corrigendum, if any Signature Not Verified Signed By:HARIOM Signing Date:21.11.2022 11:43:26