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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Telangana - Subsection

Section 64(2)(m) in Water (Prevention and Control of Pollution) Act, 1974

(m)the form and manner in which appeals may be filed, the fees payable in respect of such appeals and the procedure to be followed by the appellate authority in disposing of the appeals under sub-section (3) of section 23;