Delhi High Court - Orders
S K Engineering And Construction ... vs Bharat Heavy Electricals Ltd on 4 October, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~10 to 12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 737/2023
S K ENGINEERING AND CONSTRUCTION COMPANY INDIA
PVT LTD ..... Petitioner
Through: Mr. Adarsh Ramanujan, Mr. Lzafeer
Ahmed, Mr. Skanda Shekhar and Mr.
Rajdeep Saral, Advs.
versus
BHARAT HEAVY ELECTRICALS LTD ..... Respondent
Through: Mr. Himanshu Gupta, Mr. Aditya
Sikka and Ms. PadamjaSharha,
Advocates.
11
+ ARB.P. 738/2023
S K ENGINEERING AND CONSTRUCTION COMPANY INDIA
(P) LTD. ..... Petitioner
Through: Mr. Adarsh Ramanujan, Mr. Lzafeer
Ahmed, Mr. Skanda Shekhar and Mr.
Rajdeep Saral, Advs.
versus
BHARAT HEAVY ELECTRICALS LTD. ..... Respondent
Through: Mr. Himanshu Gupta, Mr. Aditya
Sikka and Ms. PadamjaSharha,
Advocates.
12
+ ARB.P. 740/2023
S K ENGINEERING AND CONSTRUCTION COMPANY INDIA
(P) LTD. ..... Petitioner
Through: Mr. Adarsh Ramanujan, Mr. Lzafeer
Ahmed, Mr. Skanda Shekhar and Mr.
Rajdeep Saral, Advs.
versus
BHARAT HEAVY ELECTRICALS LTD. ..... Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/10/2023 at 01:57:38
Through: Mr. Himanshu Gupta, Mr. Aditya
Sikka and Ms. PadamjaSharha,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 04.10.2023
1. Arguments heard.
2. Judgment is reserved.
SACHIN DATTA, J
OCTOBER 4, 2023/AT
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 01:57:38