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Delhi High Court - Orders

S K Engineering And Construction ... vs Bharat Heavy Electricals Ltd on 4 October, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~10 to 12
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           ARB.P. 737/2023
                                                S K ENGINEERING AND CONSTRUCTION COMPANY INDIA
                                                PVT LTD                                       ..... Petitioner
                                                                Through: Mr. Adarsh Ramanujan, Mr. Lzafeer
                                                                         Ahmed, Mr. Skanda Shekhar and Mr.
                                                                         Rajdeep Saral, Advs.
                                                                versus

                                                BHARAT HEAVY ELECTRICALS LTD        ..... Respondent
                                                            Through: Mr. Himanshu Gupta, Mr. Aditya
                                                                     Sikka and Ms. PadamjaSharha,
                                                                     Advocates.
                                    11
                                    +           ARB.P. 738/2023
                                                S K ENGINEERING AND CONSTRUCTION COMPANY INDIA
                                                (P) LTD.                                      ..... Petitioner
                                                                Through: Mr. Adarsh Ramanujan, Mr. Lzafeer
                                                                         Ahmed, Mr. Skanda Shekhar and Mr.
                                                                         Rajdeep Saral, Advs.
                                                                versus

                                                BHARAT HEAVY ELECTRICALS LTD.       ..... Respondent
                                                            Through: Mr. Himanshu Gupta, Mr. Aditya
                                                                     Sikka and Ms. PadamjaSharha,
                                                                     Advocates.
                                    12
                                    +           ARB.P. 740/2023
                                                S K ENGINEERING AND CONSTRUCTION COMPANY INDIA
                                                (P) LTD.                                      ..... Petitioner
                                                                Through: Mr. Adarsh Ramanujan, Mr. Lzafeer
                                                                         Ahmed, Mr. Skanda Shekhar and Mr.
                                                                         Rajdeep Saral, Advs.
                                                                versus

                                                BHARAT HEAVY ELECTRICALS LTD.                                              ..... Respondent




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/10/2023 at 01:57:38
                                                                                       Through:                 Mr. Himanshu Gupta, Mr. Aditya
                                                                                                               Sikka and Ms. PadamjaSharha,
                                                                                                               Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER
                                    %                        04.10.2023

                                    1.          Arguments heard.
                                    2.          Judgment is reserved.



                                                                                                                            SACHIN DATTA, J
                                    OCTOBER 4, 2023/AT




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 01:57:38