Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 8 in Punjab Poisons Possession and Sale Rules, 1966 8. A licence shall terminate on the death of the licence-holder or if granted to a firm or company, on the winding up or transfer of the business of such firm or company.
