Section 22(2)(a) in The Telecom Regulatory Authority Of India Act, 1997

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(a) in The Telecom Regulatory Authority Of India Act, 1997

(a)the salaries and allowances payable to the Chairperson and members and the administrative expenses including the salaries, allowances and pension payable to or in respect of officers and other employees of the Authority; and

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Union of India - Subsection

Section 22(2)(a) in The Telecom Regulatory Authority Of India Act, 1997