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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(4) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(4)"alteration" means a change from one occupancy to another, or a structural change, such as an addition to the area or height, of the removal of part of a buildings or any change to the structure such as the construction of, cutting into or removal of any wall, partition, column, beam, joint, floor or other support, or a change to or closing of any required means of ingress or egress, or a change to the fixtures or equipment ;