Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 225(2)] [Section 225] [Entire Act] State of West Bengal - Subsection Section 225(2)(k) in West Bengal Municipal Act, 1993 (k)height of any building or portion of a building in relation to the width of the street or streets on which it abuts;