Patna High Court
Dilip Kumar vs The High Court Of Judicature At Patna ... on 11 February, 2015
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2558 of 2015
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1. Dilip Kumar Son of Shridhar Pandey At + P.O - Kahuara, P.S- Nardiganj,
District - Nawada.
.... .... Petitioner/s
Versus
1. The High Court of Judicature at Patna through Registrar General Patna High
Court, Patna, Bihar.
2. The Registrar General, Patna High Court, Patna, Bihar.
3. The State of Bihar through the Secretary, Department of Law Government of
Bihar, Patna.
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Rajesh Kumar
For the Respondent/s : Mr. GA4- Ashok Priyadarshi
Mr Piyush Lall
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL JUDGMENT
Date: 11-02-2015 This writ application is dismissed in view of the decision, which has already been taken by the Division Bench in a similar kind of prayer.
(Ajay Kumar Tripathi, J) sk U