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Patna High Court

Dilip Kumar vs The High Court Of Judicature At Patna ... on 11 February, 2015

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

               IN THE HIGH COURT OF JUDICATURE AT PATNA

                            Civil Writ Jurisdiction Case No.2558 of 2015
         ===========================================================
         1. Dilip Kumar Son of Shridhar Pandey At + P.O - Kahuara, P.S- Nardiganj,
         District - Nawada.
                                                                      .... .... Petitioner/s
                                               Versus
         1. The High Court of Judicature at Patna through Registrar General Patna High
         Court, Patna, Bihar.
         2. The Registrar General, Patna High Court, Patna, Bihar.
         3. The State of Bihar through the Secretary, Department of Law Government of
         Bihar, Patna.
                                                                     .... .... Respondent/s
         ===========================================================
         Appearance :
         For the Petitioner/s :     Mr. Rajesh Kumar
         For the Respondent/s :     Mr. GA4- Ashok Priyadarshi
                                    Mr Piyush Lall
         ===========================================================
         CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
         ORAL JUDGMENT

Date: 11-02-2015 This writ application is dismissed in view of the decision, which has already been taken by the Division Bench in a similar kind of prayer.

(Ajay Kumar Tripathi, J) sk U