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Himachal Pradesh High Court

Jagdish & Another vs . Suman & Others Aa on 1 November, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Jagdish & another vs. Suman & others aa \ RSA No. aon 01.11.2022 Present: Mr. Naresh K. Sharma, Advocate, forthe ppella ts a Mr.Paras Dhaulta, Advocate, vice sin Mohan Goel, Advocate, for respondent No.6.

a None for respondents No.1 A(i) to 'Alii), 5, 7 to 9,11 to 14, 16, 18(ii), 18(W), "Tat ilk).

Respondent No,10 struck "off vide order dated 14.08.2018, mere 'of parties before First Appellate Court. OD 1° to 3, 4(i) to 4(iii), 5, 7 to 9, 11 to miners oP 14, 16, 18(ii), 18(v) 1 (viii) stand duly served, but there is no representation. on.their behalf. Hence, they are proceeded ex Pp arte... s, ; } See "Process fee alongwith correct address for service of (Vivek Singh Thakur) Judge November 1, 2022 (Purohit) :1: Downloaded on - 02/11/2022 20:33:56 ::: cis