Jammu & Kashmir High Court
Jagdev Singh And Others vs Union Territory Of J&K And Others on 26 May, 2023
Bench: Sanjeev Kumar, Puneet Gupta
Sr. No.10
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No.231/2021
Jagdev Singh and others ..... Petitioner(s)
Through: Mr. K. S. Chib, Advocate
Vs
Union Territory of J&K and others ..... Respondent(s)
Through: Ms. Monika Kohli, Sr. AAG
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
26.05.2023 In view of the circular No.535 of 2023 (RG) dated 24.04.2023, this is a Single Bench matter. Registry to take note and list this matter before the concerned Single Bench having roaster on 17.07.2023. Jammu (Puneet Gupta) (Sanjeev Kumar) 26.05.2023 Judge Judge Shammi