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Jammu & Kashmir High Court

Jagdev Singh And Others vs Union Territory Of J&K And Others on 26 May, 2023

Bench: Sanjeev Kumar, Puneet Gupta

                                                                  Sr. No.10

         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU

                                            WP(C) No.231/2021

Jagdev Singh and others                                       ..... Petitioner(s)

                     Through: Mr. K. S. Chib, Advocate

                Vs

Union Territory of J&K and others                           ..... Respondent(s)

                     Through: Ms. Monika Kohli, Sr. AAG

Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                  ORDER

26.05.2023 In view of the circular No.535 of 2023 (RG) dated 24.04.2023, this is a Single Bench matter. Registry to take note and list this matter before the concerned Single Bench having roaster on 17.07.2023. Jammu (Puneet Gupta) (Sanjeev Kumar) 26.05.2023 Judge Judge Shammi