Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Karnataka - Subsection Section 76(a) in Karnataka Co-Operative Societies Act, 1959 (a)'Board' means the Board of Directors of the [State Agriculture and Rural Development Bank] [Inserted by Act 19 of 1976 w.e.f. 20.01.1976.];
