Punjab-Haryana High Court
Rana Pratap Singh vs State Of Haryana & Ors on 28 January, 2010
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
-.-
Crl. Misc. No. M - 13341 of 2009
Date of decision:- 28.1.2010
Rana Pratap Singh ... Petitioner.
Versus
State of Haryana & Ors. ... Respondents.
CORAM:- HON'BLE MR. JUSTICE GURDEV SINGH Present:- Mr. Aman Dhir, Advocate, for the petitioner.
Mr. Paramjeet Batta, Addl. A.G., Haryana. Gurdev Singh, J (oral) It has been submitted by learned counsel for the petitioner that in the FIR, which has been challenged in this petition, investigating agency has already submitted a cancellation report and that this petition be dismissed as withdrawn.
Allowed.
Dismissed as withdrawn.
January 28, 2010 (Gurdev Singh) tripti Judge