Bombay High Court
Rubabuddin Shaikh vs The Central Bureau Of Investigation And ... on 12 December, 2025
641.19-appeal+.docx
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO.641 OF 2019
Digitally
signed by
Rubabuddin Shaikh .. Appellant
BASAVRAJ
BASAVRAJ GURAPPA Vs.
GURAPPA PATIL
PATIL Date: The Central Bureau of Investigation & Ors. .. Respondents
2025.12.15
19:09:07
+0530
WITH
CRIMINAL APPEAL NO.656 OF 2019
Nayabuddin Shaikh .. Appellant
Vs.
The Central Bureau of Investigation & Ors. .. Respondents
...
Mr. Gautam Tiwari with Ms. Tasneem Khatau & Mr. Suraj
Jagtap, Ms. Nidhi Mishra & Mr. Bhavesh Thakur i/b.
Probus Legal & Mr. Bhavesh Thakur, Advocates for the
Appellants.
Mr. Anil C. Singh, Additional Solicitor General a/w.
Mr. Kuldeep Patil, Mr. Chaitanya Chavan, Mr. Adarsh Vyas,
Mr. Krishnakant Deshmukh, Mr. Rajdatt Nagre and
Mr. Sumitkumar Nimbalkar, Ms. Saili Dhuru and
Ms. Sanika Joshi Advocates for Respondent No.1-CBI
Mr. Madhusudan Pareek, Advocate for Respondent Nos.2, 3
and 8 to 11
Mr. Devendra Shukla and Mr. Shubi Moulvi,
Advocates for Respondent No.4
Mr. Khan Abdul Wahab, Ms. Shifa Khan, Mayanka S.R.,
Fardin Shaikh, Hafeez Kotawala, Advocates for Respondent
No.5
Mr. Ishan Jani, Advocate for Respondent Nos.6 and 7
Mr. Omkar Ghar with Maitreya Shukla, Advocates for
Respondent No.12
Mr. Hitesh P. Shah, Advocate for Respondent Nos.14 and
23
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641.19-appeal+.docx
CORAM : SHREE CHANDRASHEKHAR, CJ &
GAUTAM A. ANKHAD, J.
DATE : 12th DECEMBER 2025 P.C. :
Part heard. Post these matters on 17th December 2025, first on Board.
[GAUTAM A. ANKHAD, J.] [CHIEF JUSTICE]
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