Supreme Court - Daily Orders
United Cable Operators Welfare Asso vs Telecom Regulatory Authority Of India on 7 August, 2025
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.4650 of 2013
UNITED CABLE OPERATOR’S WELFARE ASSOCIATION APPELLANT
VERSUS
TELECOM REGULATORY AUTHORITY OF INDIA RESPONDENT
O R D E R
1. Case called out. None is present for the appellant to press the appeal.
2. The appeal is dismissed for non prosecution.
..............J. [MANOJ MISRA] ..............J. [SANDEEP MEHTA] New Delhi;
07th August, 2025 Signature Not Verified Digitally signed by Deepak Guglani Date: 2025.08.12 17:34:52 IST Reason: ITEM NO.118 COURT NO.15 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 4650/2013 UNITED CABLE OPERATOR’S WELFARE ASSO. Appellant(s) VERSUS TELECOM REGULATORY AUTHORITY OF INDIA Respondent(s) FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1/2013 FOR STAY APPLICATION ON IA 3/2013 IA No. 1/2013 - CONDONATION OF DELAY IN FILING APPEAL IA No. 3/2013 - STAY APPLICATION Date : 07-08-2025 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE MANOJ MISRA HON'BLE MR. JUSTICE SANDEEP MEHTA For Appellant(s) : Mr. Mohit Kumar Shah, AOR (NP) For Respondent(s) : Ms. Shweta Sharma, AOR UPON hearing the counsel the Court made the following O R D E R Appeal is dismissed for non prosecution in terms of the Signed Order placed on the file.
(RASHI GUPTA) (SAPNA BANSAL) COURT MASTER (SH) COURT MASTER (NSH)