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Supreme Court - Daily Orders

United Cable Operators Welfare Asso vs Telecom Regulatory Authority Of India on 7 August, 2025

                           IN THE SUPREME COURT OF INDIA
                            CIVIL APPELLATE JURISDICTION


                           CIVIL APPEAL NO.4650 of 2013



     UNITED CABLE OPERATOR’S WELFARE ASSOCIATION           APPELLANT

                                       VERSUS

     TELECOM REGULATORY AUTHORITY OF INDIA                 RESPONDENT



                                    O R D E R

1. Case called out. None is present for the appellant to press the appeal.

2. The appeal is dismissed for non prosecution.

..............J. [MANOJ MISRA] ..............J. [SANDEEP MEHTA] New Delhi;

07th August, 2025 Signature Not Verified Digitally signed by Deepak Guglani Date: 2025.08.12 17:34:52 IST Reason: ITEM NO.118 COURT NO.15 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 4650/2013 UNITED CABLE OPERATOR’S WELFARE ASSO. Appellant(s) VERSUS TELECOM REGULATORY AUTHORITY OF INDIA Respondent(s) FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1/2013 FOR STAY APPLICATION ON IA 3/2013 IA No. 1/2013 - CONDONATION OF DELAY IN FILING APPEAL IA No. 3/2013 - STAY APPLICATION Date : 07-08-2025 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE MANOJ MISRA HON'BLE MR. JUSTICE SANDEEP MEHTA For Appellant(s) : Mr. Mohit Kumar Shah, AOR (NP) For Respondent(s) : Ms. Shweta Sharma, AOR UPON hearing the counsel the Court made the following O R D E R Appeal is dismissed for non prosecution in terms of the Signed Order placed on the file.
(RASHI GUPTA) (SAPNA BANSAL) COURT MASTER (SH) COURT MASTER (NSH)