Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Constitution Article Section 9 in THE CONSTITUTION (FORTY-THIRD AMENDMENT) ACT, 1977 9. Amendment of article 228.- In article 228 of the Constitution, in the opening portion, the words, figures and letter", subject to the provisions of article 131A," shall be omitted.
