Madhya Pradesh High Court
Assotech Cp Infrastructure Pvt Ltd. vs Shri Saurabh Singh Chauhan on 11 June, 2021
Author: Sheel Nagu
Bench: Sheel Nagu
1 WP-9789-2020
The High Court Of Madhya Pradesh
WP-9789-2020
(ASSOTECH CP INFRASTRUCTURE PVT LTD. Vs SHRI SAURABH SINGH CHAUHAN)
3
Gwalior, Dated : 11-06-2021
Heard through Video Conferencing.
Shri Navnidhi Parharya, learned counsel for petitioner.
Issue notice to respondent on payment of process fee within seven
working day.
Petitioner is free to serve respondent Humdust for which requisites be filed within three working days.
(SHEEL NAGU) (ANAND PATHAK)
JUDGE JUDGE
Aman
Aman
Digitally signed by Aman Tiwari
DN: c=IN, o=High Court Of Madhay Pradesh Bench Gwalior, ou=all, 2.5.4.20=70c6eef55d043fbd523acacb7d Tiwari 1ef4b0609a37510b8e1527bc41da9009c 41f72, postalCode=474011, st=MADHYA PRADESH, cn=Aman Tiwari Date: 2021.06.14 10:32:28 +05'30'