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Madhya Pradesh High Court

Assotech Cp Infrastructure Pvt Ltd. vs Shri Saurabh Singh Chauhan on 11 June, 2021

Author: Sheel Nagu

Bench: Sheel Nagu

                                                    1                              WP-9789-2020
                         The High Court Of Madhya Pradesh
                                    WP-9789-2020
                       (ASSOTECH CP INFRASTRUCTURE PVT LTD. Vs SHRI SAURABH SINGH CHAUHAN)

         3
         Gwalior, Dated : 11-06-2021
                    Heard through Video Conferencing.
                    Shri Navnidhi Parharya, learned counsel for petitioner.
                    Issue notice to respondent on payment of process fee within seven

working day.

Petitioner is free to serve respondent Humdust for which requisites be filed within three working days.


             (SHEEL NAGU)                                                  (ANAND PATHAK)
                JUDGE                                                            JUDGE


         Aman


Aman
              Digitally signed by Aman Tiwari

DN: c=IN, o=High Court Of Madhay Pradesh Bench Gwalior, ou=all, 2.5.4.20=70c6eef55d043fbd523acacb7d Tiwari 1ef4b0609a37510b8e1527bc41da9009c 41f72, postalCode=474011, st=MADHYA PRADESH, cn=Aman Tiwari Date: 2021.06.14 10:32:28 +05'30'