Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Maharashtra - Subsection Section 23(d) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013 (d)to recommend the Government to carry test audit of accounts of the Board regularly and at such intervals as the Governing Council may deem fit;
